Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Modi Entertainment Networks Ltd on 9 December, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 50/2025 CM APPL. 12466/2025 CM APPL. 12467/2025
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2
.....Appellant
Through: Mr. Anurag Ojha, SSC, Mr. V.K.
Saksena, Ms. Hemlata Rawat and Ms.
Monica Benjamin, JSCs, Ms. Tanuja,
Mr. Saurabh and Mr. Dipak Raj
Singh, Advs.
versus
M/S MODI ENTERTAINMENT NETWORKS LTD.
.....Respondent
Through: Mr. Rohit Jain and Mr. Samarth
Chaudhari, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 09.12.2025
1. The Hon'ble Bench has not assembled today.
2. Re-notify on 11.02.2026.
BY ORDER COURT MASTER DECEMBER 9, 2025/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2025 at 20:35:16