Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Madras Presidency - Subsection Section 10(iii) in Rules Framed under the Madras Elementary Education Act, 1920 (iii)to organize visits to guardians or do such propaganda work as may be considered desirable to attract more pupils into schools or to advise guardians;
