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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(ii) in The Coffee Act, 1942

(ii)[ carried as personal baggage of a passenger, not exceeding such quantities as the Central Government may, by notification in the Official Gazette, specify, or [Substituted by Act 48 of 1961, Section 9, for Clauses (ii), (iii) and (iv) (w.e.f. 19.4.1962).]