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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4)(i) in Rajasthan Fisheries Rules, 1958

(i)no licensee shall erect without the permission of the Fishery officer any fixed engines except in the case of stake nets when they are temporarily fixed in water for use in con-conjunction with other nets.