Section 21(1) in Arunachal Pradesh University of Studies Act, 2012
(1)The Board of Management shall consist of the following namely:(a)The Vice-Chancellor;(b)The Registrar;(c)Four persons nominated by the Sponsor;(d)Two Deans of the faculties as nominated by the Chancellor:(e)One State Government representation either Secretary Education or Director Education;(f)One Management Representative nominated by Sponsor;(g)One Women nominated by the Chancellor.
