Supreme Court - Daily Orders
Govind Ram vs Shiv Kumar on 7 February, 2020
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.6 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.3050/2020
(Arising out of impugned final judgment and order dated 28-03-2019
in RSA No.826/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
GOVIND RAM Petitioner(s)
VERSUS
SHIV KUMAR & ORS. Respondent(s)
(IA No.19125/2020 – FOR EXEMPTION FROM FILING O.T.; IA No.8898/2020
– FOR EXEMPTION FROM FILING O.T.; and, IA No.19124/2020 – FOR
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 07-02-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Vikrant Y.S. Narula, Adv.
Mr. Baldev Atreya, Adv.
Mr. Sahil Garg Narwana, Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of. Signature Not Verified
(MUKESH NASA) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2020.02.10 COURT MASTER ASSISTANT REGISTRAR 19:12:13 IST Reason: