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Supreme Court - Daily Orders

Govind Ram vs Shiv Kumar on 7 February, 2020

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.6                                  COURT NO.6                  SECTION IV-B

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.3050/2020

     (Arising out of impugned final judgment and order dated 28-03-2019
     in RSA No.826/2017 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     GOVIND RAM                                                               Petitioner(s)

                                                        VERSUS

     SHIV KUMAR & ORS.                                                        Respondent(s)

     (IA No.19125/2020 – FOR EXEMPTION FROM FILING O.T.; IA No.8898/2020
     – FOR EXEMPTION FROM FILING O.T.; and, IA No.19124/2020 – FOR
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 07-02-2020 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr.   Vikrant Y.S. Narula, Adv.
                                          Mr.   Baldev Atreya, Adv.
                                          Mr.   Sahil Garg Narwana, Adv.
                                          Mr.   Deepak Goel, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of. Signature Not Verified

                          (MUKESH NASA)                                  (SUMAN JAIN)
Digitally signed by
MUKESH KUMAR
Date: 2020.02.10
                          COURT MASTER                               ASSISTANT REGISTRAR
19:12:13 IST
Reason: