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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Uttar Pradesh - Subsection

Section 263(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The Secretary shall with the approval of the Chairperson issue notice to convene a meeting of the Board and shall keep the records of the minutes of such meetings and shall take necessary steps for carrying out the decisions of the Board.