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[Cites 0, Cited by 0] [Section 43A(1)] [Section 43A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43A(1)(k) in The M.P. Co-Operative Societies Act, 1960

(k)provision for retirement benefits to employees and in the case of societies engaged in consumer goods business, provision for purchase rebate to be paid to the members; and