Madhya Pradesh High Court
Smt. Asha Bai vs Malgujar Kaurav on 18 December, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2769 of 2020 (SMT. ASHA BAI AND OTHERS Vs MALGUJAR KAURAV AND OTHERS) Dated : 18-12-2023 Counsel for appellants is present.
As per office report, Court fee has not been paid. Learned counsel for the appellants is directed to cure the defaults as pointed out by the Registry, failing which this appeal shall stand dismissed.
Post the matter on 16.01.2024.
(DUPPALA VENKATA RAMANA) JUDGE vibha Signature Not Verified Signed by: VIBHA PACHORI Signing time: 19-12-2023 10:50:54