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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(a) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(a)the manner for appointment of Vice Chancellor, the term of his appointment, the emoluments and other conditions of Ms service and powers and functions that may be exercised and performed by him;