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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)Appointment by promotion shall be made by the Chairman from the selected lists prepared by the Staff Selection Committees in accordance with the rules framed by the Board in that behalf.