Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)The proceedings of the meetings shall be circulated to the members of the Institute after the same is duly approved by the President.