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State of Uttar Pradesh - Section

Section 159A in The U.P. Municipalities Act, 1916

159A. [ Rounding off of figures. - In computing the amount of any tax under this Act a fraction of a rupee less than five paise or which is not a multiple of five paise shall be rounded off to five paise or to the next higher multiple of five paise as the case may be.] [Inserted by U.P. Act No. 26 of 1964.]

Appeal against taxation