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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)all properties, funds and dues which are vested in, or realisable by, the Corporation shall vest in, or be realisable by, the State Government;