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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(3)(b) in The Bombay Prevention Of Begging Act, 1959 [Delhi Extension]

(b)collect subscriptions towards the recurring as well as non-recurring expenses of any or all Certified Institutions and disburse the collections in the prescribed manner,