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[Cites 0, Cited by 2] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1) in Real Estate (Regulation And Development) Act, 2016

(1)The Authority shall have powers to impose penalty or interest, in regard to any contravention of obligations cast upon the promoters, the allottees and the real estate agents, under this Act or the rules and the regulations made thereunder.