Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 21 in National Security (Rajasthan Condition of Detention) Order, 1980 21. Transfer. - Detenus shall be transferred from one jail to another within Rajasthan with the sanction of the Inspector General of Police.
