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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

NCT Delhi - Subsection

Section 86(2)(w) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(w)maintenance of all records and registers required under the Act and the rules and monthly verification of the same by the Management Committee set up under rule 55 of these rules;