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Madhya Pradesh High Court

Naresh Singh Bhadoriya vs The State Of Madhya Pradesh on 14 March, 2024

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                       MCRC No. 10240 of 2024
                                           (NARESH SINGH BHADORIYA Vs THE STATE OF MADHYA PRADESH)

                           Dated : 14-03-2024
                                 Shri Pradeep Katare- Advocate for applicant.

                                 Shri Neeraj Dhamaniya- Panel Lawyer for respondent- State.

Learned Counsel for the State requests for grant of short adjournment, stating that Case Diary is incomplete. It does not contain Dying Declaration of the deceased.

Request accepted.

List the matter in the next week.

(SANJEEV S KALGAONKAR) JUDGE MKB Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 15-03-2024 06:21:34 AM