Madhya Pradesh High Court
Naresh Singh Bhadoriya vs The State Of Madhya Pradesh on 14 March, 2024
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 10240 of 2024
(NARESH SINGH BHADORIYA Vs THE STATE OF MADHYA PRADESH)
Dated : 14-03-2024
Shri Pradeep Katare- Advocate for applicant.
Shri Neeraj Dhamaniya- Panel Lawyer for respondent- State.
Learned Counsel for the State requests for grant of short adjournment, stating that Case Diary is incomplete. It does not contain Dying Declaration of the deceased.
Request accepted.
List the matter in the next week.
(SANJEEV S KALGAONKAR) JUDGE MKB Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 15-03-2024 06:21:34 AM