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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5)(e) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(e)To ensure a proper check of the accuracy of weighbridge and platform machines of capacities upon five tonnes, a trader shall keep at each weighbridge one tonne and for capacities above five tones, five tonnes of standard weights or standard weights equal to one-half of the capacity of the machine, whichever is less, alongwith a set of small standard weights of such denominations as may be directed by the Controller :