Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 49 in The Orissa Grama Panchayats Election Rules, 1965 49. The Presiding Officer shall next proceed to count the ballot-paper relating to the office of Sarpanch of the Grama Panchayat in accordance with the aforesaid procedure.
