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Ekene Godwin vs State Of Tamilnadu on 19 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.7                              COURT NO.11                SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) Nos.13406-13407/2023

     (Arising out of impugned final judgment and order dated 27-06-2023
     in CRLOP Nos.8617/2023 and 8627/2023 passed by the High Court of
     Judicature at Madras)

     EKENE GODWIN & ANR.                                                Petitioner(s)

                                                    VERSUS

     STATE OF TAMILNADU                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.214012/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 19-10-2023 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)
                                        Mr. Pranesh Rajaman,Adv.
                                        Ms. Sonali Qabbir,Adv.
                                        Mr. Nishant Kumar,Adv.
                                        Mr. Rohan Gupta,Adv.
                                        Mr. Shivam Kumar,Adv.
                                        Ms. Shashi Kiran, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for exemption from filing a certified copy of the impugned judgment is allowed.

Issue notice returnable on 28th November, 2023.

Liberty is granted to serve the standing counsel for Signature Not Verified the respondent-State, in addition.

                         (ANITA MALHOTRA)                           (AVGV RAMU)
                            AR-CUM-PS                              COURT MASTER