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[Cites 0, Cited by 0] [Section 3(50)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(50)(ii) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(ii)in case of hydro generating station, all components of the hydro generating station and includes dam, intake water conductor system, power generating station, as apportioned to power generation; and iii) in case of transmission, all components of the transmission system including communication system;