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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(3)(d) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(d)"Consolidation Officer" means a person appointed as such by the State Government to exercise the powers and perform, the duties of a Consolidation Officer under this Act or the rules made thereunder and shall include a Rectangulation Officer;