Rajasthan High Court - Jodhpur
Iase (Deemed To Be University) vs The State Of Rajasthan on 10 November, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14353/2022
Iase (Deemed To Be University)
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Himanshu Upadhyay
For Respondent(s) : Mr. Kailash Choudhary
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 10/11/2022 Learned counsel for the respondent seeks some time to file reply.
Time prayed for is allowed.
List the matter after ten days.
(VINIT KUMAR MATHUR),J 494-Praveen/-
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