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Rajasthan High Court - Jodhpur

Iase (Deemed To Be University) vs The State Of Rajasthan on 10 November, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    S.B. Civil Writ Petition No. 14353/2022

                                   Iase (Deemed To Be University)
                                                                                                        ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan & Ors.
                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Himanshu Upadhyay
                                   For Respondent(s)          :     Mr. Kailash Choudhary



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 10/11/2022 Learned counsel for the respondent seeks some time to file reply.

Time prayed for is allowed.

List the matter after ten days.

(VINIT KUMAR MATHUR),J 494-Praveen/-

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