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Punjab-Haryana High Court

Ioc vs State Of Haryana on 9 August, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH
319/1
                                     *****
                                                          RFA No. 2726 of 2007
                                                      Date of decision : 9.8.2022


Indian Oil Corporation Limited                                    ......Petitioner
                                       Vs.
State of Haryana and others                                     ......Respondents


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:    Mr. P.K. Mutneja, Senior Advocate with
            Mr. Brijesh Kumar, Advocate and
            Ms. Severna Mutneja, Advocate, for the appellants

            Ms. Vibha Tewari, AAG, Haryana
            ---
ANIL KSHETARPAL, J. (Oral)

For details, see orders passed today in RFA No. 2725 of 2007, titled as Indian Oil Corporation Limited v. State of Haryana and others.

(ANIL KSHETARPAL) JUDGE 9.8.2022 Ashwani Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 27-12-2022 00:45:55 :::