Punjab-Haryana High Court
Ioc vs State Of Haryana on 9 August, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
319/1
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RFA No. 2726 of 2007
Date of decision : 9.8.2022
Indian Oil Corporation Limited ......Petitioner
Vs.
State of Haryana and others ......Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. P.K. Mutneja, Senior Advocate with
Mr. Brijesh Kumar, Advocate and
Ms. Severna Mutneja, Advocate, for the appellants
Ms. Vibha Tewari, AAG, Haryana
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ANIL KSHETARPAL, J. (Oral)
For details, see orders passed today in RFA No. 2725 of 2007, titled as Indian Oil Corporation Limited v. State of Haryana and others.
(ANIL KSHETARPAL) JUDGE 9.8.2022 Ashwani Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 27-12-2022 00:45:55 :::