Section 34(2)(a) in The States Reorganisation Act, 1956

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Union of India - Subsection

Section 34(2)(a) in The States Reorganisation Act, 1956

(a)all the sitting members of the Legislative Council of the existing State of Bombay, except those representing the Belgaum (Local Authorities), Bijapur (Local Authorities) and Dharwar (Local Authorities) constitutencies; and

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Union of India - Subsection

Section 34(2)(a) in The States Reorganisation Act, 1956