Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 49(1)] [Section 49] [Entire Act] Union of India - Subsection Section 49(1)(a) in The Water (Prevention And Control Of Pollution) Act, 1974 (a)a Board or any officer authorised in this behalf by it; or