Supreme Court - Daily Orders
Principal Commissioner Of Income Tax I vs Gaurav Bagaria on 21 November, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.37 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 34137/2022
(Arising out of impugned final judgment and order dated 09-05-2022
in DBITA No. 13/2020 passed by the High Court of Judicature for
Rajasthan at Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
GAURAV BAGARIA Respondent(s)
(With IA No.166053/2022-CONDONATION OF DELAY IN FILING)
Date : 21-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. Arijit Prasad, Sr. Adv.
Mr. V. C. Bharathi, Adv.
Ms. Nisha Bagchi, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.11.22 16:36:28 IST Reason: