Patna High Court - Orders
Md. Saiduzzama @ Kamji & Ors vs The State Of Bihar on 20 January, 2015
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.31102 of 2014
Arising Out of PS.Case No. -137 Year- 2013 Thana -PUPRI District- SITAMARHI
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Md. Saiduzzama @ Kamji & Ors
.... .... Petitioners
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioners : Mr. Sanjay Kumar, Advocate
For the Opposite Party : Mr. Tapeshwar Sharma APP
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
2 20-01-2015On the ground of indisposition of the learned counsel for the petitioners, as prayed for, let the matter be listed after one week.
(Vikash Jain, J) B.T/-
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