Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 701] [Entire Act] Bengal Presidency - Subsection Section 701(t) in Police Regulations, Bengal , 1943 (t)When convicts proceed the whole or part of their journey by road, they shall not be marched more than 20 miles in one day. [See clause (j)].
