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[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(c) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(c)by 10 years in the case of woman candidates belonging to the Scheduled Castes, Scheduled Tribes and Other Backward Classes:]