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Madhya Pradesh High Court

Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 18 August, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     WP No. 17398 of 2017
                               (SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS)

                          Dated : 18-08-2022
                               Shri Praveen Kumar Verma, learned counsel for the petitioner.

                               Shri Satyam Agrawal, learned counsel for respondent No.1.

Learned counsel for the respondent No.1 prays for time to file reply. List the case in the week commencing 19.09.2022.

(MANINDER S BHATTI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 8/22/2022 6:37:22 PM