Madhya Pradesh High Court
Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 18 August, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 17398 of 2017
(SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS)
Dated : 18-08-2022
Shri Praveen Kumar Verma, learned counsel for the petitioner.
Shri Satyam Agrawal, learned counsel for respondent No.1.
Learned counsel for the respondent No.1 prays for time to file reply. List the case in the week commencing 19.09.2022.
(MANINDER S BHATTI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 8/22/2022 6:37:22 PM