Gujarat High Court
Hardy Exploration And Production ... vs Hindustan Oil Exploration Company ... on 30 July, 2021
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/IAAP/52/2020 IA ORDER DATED: 30/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 1 of 2021
In R/PETN. UNDER ARBITRATION ACT NO. 52 of 2020
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HINDUSTAN OIL EXPLORATION COMPANY LIMITED Versus HARDY EXPLORATION AND PRODUCTION (INDIA) INC. ========================================================== Appearance:
for the PETITIONER(s) No. MR. AJAY MEHTA, ADVOCATE WITH ANMOL A MEHTA for the PETITIONER(s) No. MR. MIHIR THAKORE, SENIOR COUNSEL WITH MANAN K PANERI for the RESPONDENT(s) No. ========================================================== CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV Date : 30/07/2021 IA ORDER Heard Mr.Ajay Mehta, learned advocate with Mr.Anmol Mehta, learned advocate for the applicant and Mr.Mihir Thakore, learned Senior Counsel assisted by Mr.Manan Paneri, learned advocate for the respondent.
Arguments concluded, order reserved.
(BIREN VAISHNAV, J) Bimal Page 1 of 1 Downloaded on : Sat Jul 31 23:25:06 IST 2021