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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(a)a single length of ladder shall be provided capable of reaching the water from the point of access to the ship when the ship is in an unloaded condition and in normal conditions of trim with no list