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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. State Veterinary Council Rules, 1993

(3)The State Government officials who are nominated by the Government of Madhya Pradesh and ex-officio members shall however, be entitled for travelling and other allowances as per Government institution rules from their respective offices/organisations.