Madras High Court
A.Hameena Bi vs The Government Of Tamil Nadu on 25 April, 2017
Author: T.Raja
Bench: T.Raja
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.04.2017
CORAM
THE HONOURABLE MR.JUSTICE T.RAJA
W.P.No.10367 of 2017
A.Hameena Bi .. Petitioner
-vs-
1. The Government of Tamil Nadu
rep by its Secretary
School Education Department
6th Floor
Namakkal Kavingar Maligai
Fort St George, Secretariat
Chennai 600 009
2. The District Employment Officer
Tiruppur, Tiruppur District
3. The Chief Educational Officer
District Collectors Office, Tiruppur
Tiruppur District .. Respondents
Petition under Article 226 of the Constitution of India, praying for the issue of a Writ of Mandamus, directing the respondents to include the petitioner's name in the selection list to the post of Lab Assistant in Tiruppur issued by the third respondent to appoint the petitioner to the post of Lab Assistant either in the priority category of Inter-Caste Marriage or in the category of BC(M).
For Petitioner :: Ms.C.Ananda Ramani
For Respondents :: Mr.P.Sanjay Gandhi
Additional Government Pleader
ORDER
The petitioner, with a huge delay, has approached this Court, as a result this Court is not able to extend its help to her. The reason is that when the petitioner applied for the post of Laboratory Assistant, pursuant to the notification issued by the respondents on 21.4.2015, followed by the publication of results of the written examination on 24.3.2017, fixing the process of certificate verification to be held on 9.4.2017 and 10.4.2017, the petitioner has not chosen to come before the completion of the certificate verification that were held on 9.4.2017 and 10.4.2017. Therefore, this Court is not inclined to entertain the writ petition. Accordingly, the writ petition is dismissed on the ground of delay. Consequently, W.M.P.No.11280 of 2017 is also dismissed. No costs.
Speaking/Non speaking order 25.04.2017
Index : yes/no
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To
1. The Secretary to Government
School Education Department
6th Floor, Namakkal Kavingar Maligai
Fort St George
Chennai 600 009
2. The District Employment Officer
Tiruppur, Tiruppur District
3. The Chief Educational Officer
District Collectors Office, Tiruppur
Tiruppur District
T.RAJA, J.
ss
W.P.No.10367 of 2017
25.04.2017