Smt. Meera Mukund vs The Commissioner Bbmp on 19 August, 2011

[Cites 0, Cited by 1]

Karnataka High Court

Smt. Meera Mukund vs The Commissioner Bbmp on 19 August, 2011

Bench: S.Abdul Nazeer

1:»: mg. HEGH COURT 0? KA§~%E'~§A'F;%.§§A? BANSALORE
QATES THIS THE 1%" my 3? amass? 2c§ ::_ 
EEEEORE Q J  h %V
'mg HQ§*~§'B§,E :v:_;2.. ._:z;S*z::c:E s.A§3:_>¥¥::;~m;*Z3:i%;;z} _: 
wazw" PETITEQN N0. zggﬁ?    xi 
§E'mrE%:N A "   A ' .

Sfszfi', E¢IEZE:'.R2'§ MUKUNEB,  _
is/0 LATE; 'V £>0R1sa:$;a;Ara:*y;_..--.-- _  "
W/G M.MU:»<:UN:>,  5 u
AG1+Il§}AB®U'§ﬁ;~5 Y§1;:'k.§€:-3._-  V .
E2;ES§Z}EE}i\EG§--:'§'N®.3?/}X,,._ I '
:x1§:AR I'ai1iE<3{} C21?'-ET_E'I~?;,E:,;"W "
  '       
E13}-"a§'«§GA§.f-{','%-E%,'£??-~5E3§-if} z:~;.:>:,    .

i  '  .   5...5§>E'£':'§*:i@N%:R
{BY sgiegi-*:;:;;:;T§§:'3T:;:~az. 5:33":-=%.
§-'0:'«:_V M /5; i:*;:g;.:v V 5.; 'i7A;J -- «F,-.5§€)§,_:_' :a,;_-:3, zi'§_D'v'"'Sj}

S . ';{'E"-XE'; "c;G:x':Ex«:1.:3a$1§<.:rig:~:j1£4;,

, iéi-sméx ";'«~z.§:A;':;v"0§?F1€
..  CO?£2.§>9R;a:"*s:*1I€3:~I §3;.:II§,:>:N@.
  S'§;§UAE'~2£';. """ "

* --.  §'EéAféE.€}..!%;i;£3_§2EZ M 55g 392::

. "M:

T3: 5; :3 CSR/EM£SS§S':\§E£'§%,
 'E§§§:M§é*;-- r~;<§;-*$;92»:;a:,.:,§

A  E-3«gT'a;§-'~§%i_§.£i;Z%;-G'E?;E§ M £53 s:';{:s3..

Eé; '..§.'E9é:§:.:l :":$S§S'§§%_§"s§'§ E9~?;E}'sfEiF€E3§*Z {}§9'§*~'EC 31 5 _§
E§§'§f%§'§'I§}, '€a?£';E€.Z}  79

A' '   C:2I.E2;:MAN NAG.é':R.

E'}§SPE:§\E'SARY Rﬁgﬁl
OPP. CQMMERCEAL STREEZTPOLECE1 S'£1=*¥f}O1\? .
BANGAIJOEQE -- 560 0925



% ;'_:',.<::~»'*:,«*''%é'; T 
. J? f

84.

 

%f '?§;§}3%";;a §:22E§;::i1a}i'i



4' TE--{E R}}3VEZ?\EUE§ 0FE~?'ICEZR,
BEEME3] V'v'A§{§f} NO. 79$
C.Vfs';AMA?€ R3£%Gz'¥.'R,
E}§8PE§\§S!%R'f RO.5§§}%
GPP. COM §VEERCU%L STR.EZE§'F POLEC E S'I}'?{§'EQEV§,
E'>E':§"£'CrE3s.E,0REZ -- 5§G G31.  
.. . . 'E~%EZS'E3£}?€--.?}"§iE\ETS.

gm' SRE E'. JAY;;pR;x2§;aS2»:, Am; §¥'GE€ R.EiSPQ§%E§::>__Ea§E*J'FE,-Tf} ' '  --  H

TE-'£ES K-'%f§EIT E3E"i'I'i"'1O1*~é :5 m.>_:«:3::: >:51*r~;z'§>~:§:2 .._g§;,.E%%£{E:'<:EV1££é3!V 2:;

AN!) 227?' Q? THEE CGE'v'S'£'i'£'U'§'TO§'€ Q2? AENEEEEA._E3E22'3'*g'{ER_{§~:.35}
CE':',{,L FGR Ti--iii; RESCORIES :?'.\_1'f'€D Pf'€GC~EfLE:'-E}iN.*C%S'P'f%.SSE{§§l'F Eﬁﬁf

E3<'.E',8E3GE\E£')§:11E~é'i' N02 :>A'm'1:*;:__ 95.0*5_x2'=:;::@ ﬁg ma '2-,;<5"L.
W?-£'IC1~'I REZLA'.I'iE%)S T0 "if:--11?; C:AS.{§ GE?" *:.i:~iE:_ §£:'1'i7Fi'{3f?~§E?3E{ AS"

PER ;3,;;"€NEXU'§{E3 -- 53 AND Qizgaérggf EEER E3E€;i'x_j:'EiE?;S» 
ﬁrms ;:>§«:'.1*m0:*~;{ "~-€:®3:.:£::1:~;;C}  lQ?~§é'" ' ~ :mR §3E~§E§YJ.EME§EARY

{3§€E}Ei.£';€ gs: E'?--§_E$ ";:azr;2».=: =   »§i<f}:;;'-§:'2;_§' é'¥§;'i:E3E?Z ';'§--3%:
E?{}Li,{)W'EP€(§:  5 ~   

?@'€ji*(i<3n<§1-- .r_f§<;:;€I'<::n:"Es "$131, hm" faiher 8:?

Dggfais;-¢we1mi_ ahad  :;,>ur{:haS€d iihe pr0§3€:ri',3,z-' bssaring
     =

ﬁﬁ€a2" Caemr-rs: af 9:21:53 no. i?§ {aid ~.xifar<§ 3% C3'. Rzmzazz Nagezr, Ba'r:§a.§<:}ra: mast' :3:

$:§E<3 {i&'£.i'.€d G95Q3.EE%62?' €'..f-:€§{f§.:'fé3{§; by 'éiha ?=;'§a.z::z;;<si§_'f " 'A<f;i*ai§§ S'é';,zaf:'.i:;";:':, B22:1g;1E<>z°%3:. E1: €:.:;s'E;E:.a*:r {':<>z1"£;€:<:";§§§>,{§ '{.h27;%; ' a.f'§:{é:° {ha §1.:.:*::has&% =5}? '{?:%1:% ;3§°<3pe:rt§; 21$ abave, {E26 kaééiez :35 the property was '£z"a:2sferred in *i'avou2" sf Baraiswaxni, Dexraiswamé bequezithﬁd {he Said ggrapeyty in bar faﬁmur ass per the \7Ji}E at Azénextire 'J' dzaied 226%» EQQEK 2' Pe%;:i1;:ioner {ﬂed 21 :*°epr€seI1tg1f.%.<::1.V"~,t§5:,_:ed 14w09.1§98 1'é3:q'L:est,ing the z*essi'0:*aiis:)r2 ef the Katha, Sififiﬁiiflﬁ éipfiliiiéiiliﬁfi W;?L5:3 :";ot ' £:::>::sidt3r¢;=:d. I33? re.--sp<>:1gier:t Nz>.2§A,3h§e'Tf§'ied»a "¥,?'g«';:°é1ii.V'1'Aféé:::T';:ifEi1:m Na} E836/2300 seeking 2:TV__CE'i~.zj€<:4::{>':v3 its:-. ihéé A:§%.§&e'g,w<:::f:'§.:E<3I1%E;s;. its {3OE"_iSidf3E" Eihé Séifiiiéft ~!i:%_1%:.._V§»&':.1.{iE:'z1:<:}r Elhfﬁ xsarzii pe€';if£i.<>:L {he p<:f::i'{.iv(3':1 i~.§:-. '4.'i§}: : e:ﬂi:!1:>re €"ip§§i{3?c1fiO1'E Sgﬁkméi i'€'~S?7<>iféi?i_§3:': by erder {EQEEZEQL :s:°2:%::=;§3{}n{E5§}.i is <:=:>:}s§ii<i§%. a€:<":0:'"d;emc€ with Eaw, /§~f1<~: v;.;{:<:i:i>;:":dv iéssguxjd an §:§.:dz>rs;E:z':*:§::2:, at An'n<:xL§ﬁ£=.~.._'MM~g ::'€:_§ea':ti:1§_§ *:;h€-. said '€h.s~;.«g:"{)L::;ci 35:21: :52. Sui: is fiissﬁ by the ' .:.C:;;v§<;v;~;§:§:;§§':23 8,8. Na). 1533Qf2GG§ fa)»: {TEi§T}{3€§i§&'£'Ei{?{3 05 é;.?'z§é' 21.%'{>ré%;§é;i:§ s~;aE:% dsiaaii Es; gafgééxggg bi-rﬁsm {ha C§a?£.§ €a}'u:"i; ,3; ;::;;:_T;: L w «my .g{_>§f{"§§:r Z? §€z.z§:=: 2 {$5 333%? {iP.{.T; "E.'i::s:2"e2::f%,::%'§: ms-3: p::':§ié:3?.z}.2:1m' Ti-:gair1 maziis 213.1 a~:ppEica':;i0:1 €422" fESE(}E'8f[i®§i Sf iihe i§a.':ha. Since iI}'}.€:3 Said appEiCa:€.,Il.0:1 w:(1::-3 120$ itansidezraig the petétianer ﬂied a Writ ?ei:§"iti0:: N0.2'?'538'/Gré for a 3' m:a_:1d:e1mus3 direztting E';he;*s seztend .r::spo}:1d<=:nt {Z0 canssiiiéer the sgaizi appIic:21i:i.c:>r1. "R218 C{§LiFiZ by cs1*::1ja*»3f;"-..§i 22;??{:<3d 1?".G3.20{)Q dir<;>£:i.§3d the C0'r1:3:>:121'{i0:1 ti) 3.2'-zmss in ac:cc:rdam::e Wii.h Eaves. S_i:11.c§:: "é.§'1e"Ct}:';;%.§;rz:'ii§g§r11 did V' 1'}{}1j. comply wii.}1 the said mdézr, pé'::itIis:}:icIf »v§.i'E§:é7.a Campmizxt in C.CgC.Nc;.4~E}¥'-;1_/;?;G1G i:2c:;{'€}r¢ :hi«é§""€.e;iri; i:<§= ?;'.2:§~:«:: Eiiiiiiﬁﬂl against phe res_§:.rir:dé§'§_f£: {Sr '{'z*;$«:>I3:~;5d§t>.z2s::€§ 05 thta order of this Caufl; t}i& :p§:1~de:3cy Sf '§'.h{5' said €:<}:np§ai::i;, {hie .'_resj3f{)i:'<i6:3*;%:._'"i$s;jL;€:vd §}.{}i'.i{':€ 315-; pm"

?:I§§"§€'Xl2E'%§- ..§}; £%:§}.i.__{%'2i'.§;€"} %:=:* <:{}:1£si§ié:::"::"i',§<2:: if 'Eiw :"€;>res;@~:--:%'21?éi'§}z§ "'::<gf'§:*1*'r.<;::i.. E,<3""a%3<}Ve. Ac:<:{>rdingi:»,n {he c<§r:":p 'Evai1':i'; €321 E2¢G4ﬁ2Q§§x 'E'he:"€a.f$é3r, the 211" ré3*$pa}'nde:::i',"iaass.pezssed the order at Ann€:>;:':,:§'e :'ej'§;§2:rE.§:;g ':h€'2:;p;3i'ica't.i0n sf irhé: psi-éuE'.i:;::11§;*2" dated ' :}.5§;'{}_5'.'?.§:{'K} 4§ §i?€}§§f1§§ rs3sior21E:i{>:1 9'? the §{22%f;;ir1:»:. £1': r'é:sp<.:%ct' {if the §1j*<§gf2;{-r:*€:}; in (}j.2€:S§'i{)§"fL, "E " h£':1"'=Z£"?.' §'::::u2";.r{E §%1_@ E€£2E'I'§€f{§ C{§':,§:':E%éi%§ §<}:* §':§':<3 H p;m.:es';

4. Learrmgi Coumsei {or the pe1:£i.i{>n£;é:" E1213; t:.;':zE§;e:2 me t,E*:}:0ugh ':.h€~: imguggned ztbrdezh It is me {fE§E%€."'.{}'f~.,ﬁ'Z€ p£%i.it::;<>I1e%r that. 'she 5-:,e<:{>z1d ré:sp<:2:1£E€:1?:'€;_ :i;._;§i'._ <:<ms=;i«:ier{;:{i {$18 27:§:>;::i.isc:=a*é,i<:>z1 V«;;iA;:;t':é3:ci 5:324".

resi;0:'ai'.i<>I1 <}fkai:}1a 0:1. .it:'-5 naeriizg-s.

5. A §:;e:'us::_§.§ {if Ei11{f~..{}§'§§€?r ::1'i'.'..§§1:::1:':xur<é 'A' dis~;CE(:es€$ tihaéi the s;é7r;::>:f*:{i'-1%fe%§p<:§§é'd¢21i§ vhzzss msi. 21$:-zigned 21113;' :*<-321303": f=_::~':r V__r<:§e€:éﬁ'tii_;.1{sf §€§}I1"éi?S€iEf.éi§.i()E1 43f the §{3§,§':f§{3§"§é?§7'"' :%::_€;é-:«i§.';'- '-f';i'%:§s; Camré: in ihs 'writ ;>§;ét.i€;i;r.>rn--s _i*e§%§ty§'"';>:s::"%_. 2.:-3: -a1b92fe;év...Ez_é1$ d:?:'{%@é<;>d the :i~:e<:<3r:d :'é3:sp€::n<i::;1§E;:§+,$z}é':3;§{ia::%j:°5':~?s::£;: E'€?pE'€S€'.1'EEZ€i§.',}:{}.I1 in 'cE{T:{,?{}1'€§,E;3;}.'E{?i€3 %;,>ar§%.h E2%;:§%."EZx{:e:;>--i;'*«:if:<7ﬂ§.im;§"1392.6 <3a:'E:?<3:" p:m<;é€%:d§ngs raiaéiiag {'0 AE"f{:.5?s"§.€§3"2ﬁ.V1{T%i'1'{}f§';23L'f.§?.?§a. ti'2é% segtamé Yﬂﬁpﬂﬁfidﬁili, Eizazas not; af-.:__s§'i%;§:j:-:£::giV-any 1*€*2E's<}:5:$ fa}; iii; :"e:;'<«3e::i,§:>:;";.. E gm": 9f the \?§€3E?i?' =f,.§1a'€T.A "v:§ité,,"'%VSéC.:3:1€i z'€:s~3p<3:1::§e:2i: has :53 f'€.':{f0§'Ef:*ﬁ:d€:§' {E26 ' 'rr1:?:.§fi:e:i -- ~

5. 'i'§":€rs:f1c>rs3g iihfi' azrder at Am1e:~<;':.1re 'A' éafed :6';5:2LGEO is §"1@::6:'Q§,2' quashed. Tha ma_'f:€".@2_" is; remiiieéi . ba«::k $9 the Esecfazzd 1"e3po:1_€§6:1%, fer ffsrah CG3'1;§§&e:"a11;ia:; in . i§a_;i"

a.(:<":0rd::1.n(:€ wiﬂ": }a1W, afi:;<3r 3.ffe:)rci.iz1g 31$ p€ti%:i<}1';.er an 0p;:><3r1".unii7}; ("if being h€21:'d, Since me re;)r$é;§§'1'2?§2s;:ti<3z1 has; been filed 'Q3' {hrs p€i:3it.i<>r:er, {ﬂier pé;:;f::J%__>z.1'si:;;".i;?é§<1::2*'[email protected] 119%. h&3;'Vf;'. zmy izxizergésgt: in the pmp§:1fty ii?' 7qi.1'<2S'1:i.(:€':V :é'};:e0L;i<fi"» not. be gra_:1.é:eci p€rmiss;:ic:)n7,i:e.:>1'"£3*3*~~1i'ﬁ'5'?§i3?§';€»'3 u p1"{}(§€€{i§'IZ§_§S. "i'h<: §}€E"3[4i'E1i{)3'1'E§'§_7.'i~E~"§ ar:ii3:é':-:"£[',;e:?;. :15 ..;1§;§}'ea;f '§€f0r€V V the S€iC(}}'}d :::°<":*$pon§;i£3:{1'£ o_1'f:_i'26;3k2O1£j'..a;; V3.00 pwm. withetmt any fL1I'3Li'1€I' 'E°i(3a'{..1i¢£'ff';., 3§7E",=.'1é"':~5{e{:eimd :'es3p<>r2ci6m is di1"e:<:§z:d to }<§:'5§_--,:p<:5;é" €}:€;§f._r1t;:1t;=:;éé" an or besfere :3 .1 £2. 235»; 1; ~ §%,%g:§.::.';'--;:;é::§§"

::0s~;«i;;s5;_. --------

Unlock Advanced Research with PRISMAI

Karnataka High Court