Section 2(d) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987
(d)"Supply year" means a period of twelve months commencing from the 1st July of a calendar year and ending on the 30th June of next calendar year, but in case where the price or rate for sale or supply of a forest produce is revisable under an agreement from a date other than the 1st July, then the period of twelve months shall be deemed to commence from such other date.
