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[Cites 0, Cited by 0] [Section 216(2)] [Section 216] [Entire Act]

State of Goa - Subsection

Section 216(2)(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)an inspector or any officer of the Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and these rules in the concerned establishment;