Punjab-Haryana High Court
Reliance General Insurance Company Ltd vs Beant Kaur & Ors on 7 April, 2015
108 FAO No.1652 of 2015 (O&M)
RELIANCE GENERAL INSURANCE COMPANY LTD
VS
BEANT KAUR & ORS
Present: Mr. Subhash Goyal, Advocate,
for applicant-appellant.
***
CM-4810-CII-2015 Prayer has been made for condonation of delay of one day in filing the accompanying appeal.
In view of the grounds detailed in the application, delay of one day in filing the accompanying appeal stands condoned and CM stands disposed of.
FAO No.1652 of 2015 Notice of motion for 26.05.2015. Record of Tribunal be requisitioned.
( SHEKHER DHAWAN )
April 7, 2015 JUDGE
msd
MOHAN SINGH
2015.04.07 16:51
I attest to the accuracy and
authenticity of this document
Chandigarh