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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(4)(i) in The Orissa Agricultural Produce Markets Rules, 1958

(i)Tender in sealed cover shall be invited by the Chairman through advertisement in one or more newspapers having wide circulation in the market area, and of other concerned local offices and also by a public notice affixed on the Notice Board of the Office of Market Committee.