Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(ii) in Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984

(ii), Undertakings/Corporations/Improvement Trusts/Municipal Boards/Panchayat Samities/Co-operative Bodies, duly constituted by the Government of Rajasthan.