Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Rajasthan - Subsection Section 62(3) in The Nathdwara Temple Rules, 1973 (3)The Auditor shall verify whether proper inventories of stores and valuable articles are maintained and are periodically Inspected by the Chief Executive Officer or his authorised subordinates.
