Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(d) in Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977

(d)'annual household income' means the aggregate of the annual income from all sources of all the members of a family;