Section 20(2)(f) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(f)Minor children unclaimed by their parents may be given in adoption after observing legal formalities, and safe - guarding their future welfare.

Legal Document View