Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 37 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967 37. Expenditure incurred in implementation of the Act to be charged on Consolidated Fund of State. - The expenditure incurred in pursuance of anything done under this Act shall be charged on the Consolidated Fund of the State.
