Section 24 in Life Insurance Corporation General Rules, 1956
24. Duties and powers of Corporation's auditor with reference to audit of branch or office of the Corporation and its auditor.
- For the purposes of sub-section (6) of section 25B, the duties and powers of the Corporation's auditor with reference to the audit of a branch or office of the Corporation and its auditor shall be as contained in sub-sections (1) to (4) of section 25B.
