Madras High Court
Dr.L.Anand vs The Deputy Registrar (Housing) on 16 June, 2014
Author: C.S.Karnan
Bench: C.S.Karnan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated: 16.06.2014
CORAM
The Hon'ble Mr. Justice C.S.KARNAN
W.P.No.4892 of 2014
and
M.P.No.1 of 2014
Dr.L.Anand,
S/o.T.M.Loganathan,
38095 Flanders Drive,
Solon, Ohio 44139,
United States of America,
Rep. By Power of Attorney,
K.V.Balasubramanian,
S/o.K.Venkatrama Chettiar. .. Petitioner
vs.
1.The Deputy Registrar (Housing),
Salem Region,
Saradha College Road,
East Garden Street,
Salem 636 016.
2.Palace Nagar Co-operative
House Building Society Limited,
Rep. By its Special Officer,
Palace Towers,
Cherry Road,
Salem 636 001. .. Respondents
Writ petition filed under Article 226 of the Constitution of India, praying this Court for issuance of Writ of Certiorari to call for the records relating to Na.Ka.No.1378/2011/E, dated 29.1.2013 on the file of the first respondent herein and quash the same insofar as the petitioner is concerned.
For Petitioner ... Ms.Zeenath Begum
For Respondents ... Mr.R.Bala Ramesh,
Additional Govt. Pleader
O R D E R
Today, when the writ petition is taken up for hearing, the learned counsel for the petitioner has sought permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.
2.In view of the submission and the endorsement made in the writ petition, the writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petition is closed.
16.06.2014 Index:Yes/No Internet:Yes/No To
1.The Deputy Registrar (Housing), Salem Region, Saradha College Road, East Garden Street, Salem 636 016.
2.The Special Officer, Palace Nagar Co-operative House Building Society Limited, Palace Towers, Cherry Road, Salem 636 001.
C.S.KARNAN,J.
cla W.P.No.4892 of 2014 16.06.2014