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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(5) in The Haryana Prohibition of Cow Slaughter Rules, 1972

(5)Breed and colour, etc.This permit is valid for thirty days only from the date of its issue.Signature with stamp of the Sub-Divisional Officer (A.H.)Animal Husbandry DepartmentForm EEE[See Rule 7A(2)]Special PermitBook No. __________Serial No. __________Shri __________ son of Shri __________ resident/proprietor of __________ is permitted to export __________ cow (the description whereof is given hereunder) from the State of Haryana to ____________ (Place/Station/State).Description of cows :